Vijay Pal Giri vs State Of U.P.
2014 Latest Caselaw 8830 ALL

Citation : 2014 Latest Caselaw 8830 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Vijay Pal Giri vs State Of U.P. on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31007 of 2014
 

 
Applicant :- Vijay Pal Giri
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akhilesh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Hari Om Yadav
 

 
Hon'ble Ramesh Sinha,J.

Sri Akhilesh Srivastava, learned counsel for the applicant and Sri Hari Om Yadav, learned counsel for the complainant are present.

The present bail application has wrongly been sent to this Court.

Put up before appropriate Bench, if possible in the next cause list.

Order Date :- 19.11.2014

Ajay

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