Mukarram vs State Of U.P.
2014 Latest Caselaw 8815 ALL

Citation : 2014 Latest Caselaw 8815 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Mukarram vs State Of U.P. on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39639 of 2014
 

 
Applicant :- Mukarram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhanshu Srivastava,Sunil Vashishtha
 
Counsel for Opposite Party :- Govt. Advocate,Saurabh Kumar Srivastava
 

 
Hon'ble Ramesh Sinha,J.

Sri Saurabh Kumar Srivastava, Advocate has filed his parcha on behalf of the complainant is taken on record.

Looking to the nature of allegation made against the applicant and period of detention, list after six weeks.

Order Date :- 19.11.2014

Ajay

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