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Abdul Wasey Latif vs State Of U.P. And Others
2014 Latest Caselaw 8802 ALL

Citation : 2014 Latest Caselaw 8802 ALL
Judgement Date : 18 November, 2014

Allahabad High Court
Abdul Wasey Latif vs State Of U.P. And Others on 18 November, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 13005 of 2011
 

 
Petitioner :- Abdul Wasey Latif
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Manish Kumar Nigam
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 18.11.2014

SKM

 

 

 
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