Smt. Ashim Khatun vs State Of U.P. And 5 Others
2014 Latest Caselaw 8801 ALL

Citation : 2014 Latest Caselaw 8801 ALL
Judgement Date : 18 November, 2014

Allahabad High Court

Smt. Ashim Khatun vs State Of U.P. And 5 Others on 18 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 46728 of 2014
 

 
Petitioner :- Smt. Ashim Khatun
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Mohammad Rizwan Ali
 
Counsel for Respondent :- Govt.Advocate,Sriprakash Dwivedi
 

 
Hon'ble Akhtar Husain Khan,J.

List on 8.12.2014.

Order Date :- 18.11.2014

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