Salik Ram & Others vs State Of U.P. Thru' Director ...
2014 Latest Caselaw 8800 ALL

Citation : 2014 Latest Caselaw 8800 ALL
Judgement Date : 18 November, 2014

Allahabad High Court

Salik Ram & Others vs State Of U.P. Thru' Director ... on 18 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 15703 of 2002
 

 
Petitioner :- Salik Ram & Others
 
Respondent :- State Of U.P. Thru' Director Horticulture & Ors.
 
Counsel for Petitioner :- Devi Prasad Mishra,D.K. Mishra,K. Shailendra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 18.11.2014

SKM

Download the LatestLaws.com Mobile App