Dulsingar Maurya vs State Of U.P. & Others
2014 Latest Caselaw 8798 ALL

Citation : 2014 Latest Caselaw 8798 ALL
Judgement Date : 18 November, 2014

Allahabad High Court

Dulsingar Maurya vs State Of U.P. & Others on 18 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 259 of 2010
 

 
Petitioner :- Dulsingar Maurya
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.B. Maurya
 
Counsel for Respondent :- C.S.C.,K.N. Yadav,Shashi Shekhar Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 18.11.2014

SKM

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