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Udai Singh & Ors. vs State Of U.P. & Ors.
2014 Latest Caselaw 8775 ALL

Citation : 2014 Latest Caselaw 8775 ALL
Judgement Date : 17 November, 2014

Allahabad High Court
Udai Singh & Ors. vs State Of U.P. & Ors. on 17 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35208 of 2010
 

 
Petitioner :- Udai Singh & Ors.
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Petitioner :- R.M. Saggi,Ashutosh Kumar
 
Counsel for Respondent :- C.S.C.,Devendra Kumar,Dr. K.P. Bajpai
 

 
Hon'ble Rajan Roy,J.

List this case on 24.11.2014.

The matter shall be heard in the first round itself.

Order Date :- 17.11.2014

M.A.A.

 

 

 
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