Rahul (Minor) vs State Of U.P.
2014 Latest Caselaw 8764 ALL

Citation : 2014 Latest Caselaw 8764 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Rahul (Minor) vs State Of U.P. on 17 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3227 of 2014
 

 
Revisionist :- Rahul (Minor)
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Mahendra Pratap,Anurag Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted notice on behalf of opposite party for State of U.P.

List on 4.12.2014 for hearing.

Order Date :- 17.11.2014

Download the LatestLaws.com Mobile App