Ramesh Kumar Verma vs S. C. E. R. T. And Others
2014 Latest Caselaw 8747 ALL

Citation : 2014 Latest Caselaw 8747 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Ramesh Kumar Verma vs S. C. E. R. T. And Others on 17 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 37739 of 2010
 

 
Petitioner :- Ramesh Kumar Verma
 
Respondent :- S. C. E. R. T. And Others
 
Counsel for Petitioner :- Anant Vijai
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed three weeks' time to file counter affidavit to the writ petition and will also indicate in the counter affidavit as to why the petitioner's claim is not being considered even after decision in Writ Petition No. 16156 of 2010 (Mukesh Chaturvedi Vs. State of U.P.& others) dated 8.9.2010.

List thereafter.

Order Date :- 17.11.2014

SKM

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