Dhani Ram Yadav vs State Of U.P. & Others
2014 Latest Caselaw 8742 ALL

Citation : 2014 Latest Caselaw 8742 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Dhani Ram Yadav vs State Of U.P. & Others on 17 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 64441 of 2009
 

 
Petitioner :- Dhani Ram Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Vikram Singh Yadav,C.B. Yadav
 
Counsel for Respondent :- C.S.C.,S.K. Shukla,Ved Byas Mishra
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed three weeks' and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 17.11.2014

SKM

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