Neeraj vs State Of U.P.
2014 Latest Caselaw 8738 ALL

Citation : 2014 Latest Caselaw 8738 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Neeraj vs State Of U.P. on 17 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30721 of 2014
 

 
Applicant :- Neeraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Babu Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Bal Krishna Pandey
 

 
Hon'ble Ramesh Sinha,J.

Sri Ram Babu Sharma, learned counsel for the applicant and learned AGA are present.

Sri Bal Krishna Pandey, learned counsel for the complainant is not present.

List in the next cause list.

Order Date :- 17.11.2014

Ajay

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