Chhangaa Kachhi vs State Of U.P.
2014 Latest Caselaw 8710 ALL

Citation : 2014 Latest Caselaw 8710 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Chhangaa Kachhi vs State Of U.P. on 17 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34222 of 2014
 

 
Applicant :- Chhangaa Kachhi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar
 
Counsel for Opposite Party :- Govt.Advocate,Sanjeev Kumar Pandey
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed list in the next cause list.

Order Date :- 17.11.2014

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