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Rajesh @ Babulal vs State Of U.P.
2014 Latest Caselaw 8704 ALL

Citation : 2014 Latest Caselaw 8704 ALL
Judgement Date : 17 November, 2014

Allahabad High Court
Rajesh @ Babulal vs State Of U.P. on 17 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30856 of 2014
 

 
Applicant :- Rajesh @ Babulal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.D. Singh Jadaun,Smt. Sushila Jadaun
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegation made against the applicant as deceased was the father of the applicant aged about 70 years, list after 6 weeks.

Order Date :- 17.11.2014

Ajay

 

 

 
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