Citation : 2014 Latest Caselaw 8677 ALL
Judgement Date : 14 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24942 of 2014 Applicant :- Dilip Opposite Party :- State Of U.P. Counsel for Applicant :- V.K. Dubey Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
Heard learned counsel for the parties.
Looking to the nature of allegation made against the applicant, list after six weeks.
Order Date :- 14.11.2014
Ajay
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