Smt. Gunja And Anr vs State Of U.P. And Another
2014 Latest Caselaw 8667 ALL

Citation : 2014 Latest Caselaw 8667 ALL
Judgement Date : 14 November, 2014

Allahabad High Court

Smt. Gunja And Anr vs State Of U.P. And Another on 14 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 45876 of 2014
 

 
Applicant :- Smt. Gunja And Anr
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pradeep Kumar Vi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted notice for opposite party no.1 State of U.P.

Issue notice to opposite party no.2.

Steps be taken within a week.

Counter affidavit may be filed within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List on 4.2.2015 for hearing.

Till next date of listing, further proceeding of Case No.341 of 2014 arising out of Case Crime No.710 of 2011, under sections 363, 366, 376 I.P.C., Police Station Nichlaul, District Maharajganj pending in the court of Additional Chief Judicial Magistrate, Maharajganj shall remain stayed.

Order Date :- 14.11.2014