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Siddharth Singh @ Monu Singh vs State Of U.P. And Another
2014 Latest Caselaw 8657 ALL

Citation : 2014 Latest Caselaw 8657 ALL
Judgement Date : 14 November, 2014

Allahabad High Court
Siddharth Singh @ Monu Singh vs State Of U.P. And Another on 14 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 45920 of 2014
 

 
Applicant :- Siddharth Singh @ Monu Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Amit Misra,Viresh Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted  notice on behalf of opposite party no.1 for State of U.P.

Issue notice to opposite party no.2. 

Steps be taken within a week. 

Counter affidavit may be filed within two  weeks. Rejoinder affidavit affidavit may be filed within a week thereafter.

List on 17.12.2014 for hearing. 

Order Date :- 14.11.2014

RU

 

 

 
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