Pankaj Rai vs State Of U.P.
2014 Latest Caselaw 8653 ALL

Citation : 2014 Latest Caselaw 8653 ALL
Judgement Date : 14 November, 2014

Allahabad High Court

Pankaj Rai vs State Of U.P. on 14 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39159 of 2014
 

 
Applicant :- Pankaj Rai
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.

Order Date :- 14.11.2014

Ajay

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