Ram Karan & Others vs Radha & Others
2014 Latest Caselaw 8637 ALL

Citation : 2014 Latest Caselaw 8637 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Ram Karan & Others vs Radha & Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 108 of 2007
 

 
Appellant :- Ram Karan & Others
 
Respondent :- Radha & Others
 
Counsel for Appellant :- S.P. Singh Vishen
 

 
Hon'ble Sudhir Agarwal,J.

The case is passed over on the illness slip of Sri SP Singh Vishen, learned counsel for the appellant.

List in the next cause list.

Order Date :- 13.11.2014

SKS

Download the LatestLaws.com Mobile App