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New India Assurance Company Ltd. vs Sri Arun Kumar Agarwal And Another
2014 Latest Caselaw 8631 ALL

Citation : 2014 Latest Caselaw 8631 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
New India Assurance Company Ltd. vs Sri Arun Kumar Agarwal And Another on 13 November, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 192 of 1993
 

 
Appellant :- New India Assurance Company Ltd.
 
Respondent :- Sri Arun Kumar Agarwal And Another
 
Counsel for Appellant :- Vinod Swaroop
 
Counsel for Respondent :- Triloki Nath
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised. None appears to press this appeal.

Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

 

 

 
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