Ramesh Chandra & Others vs Kishori Lal & Others
2014 Latest Caselaw 8630 ALL

Citation : 2014 Latest Caselaw 8630 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Ramesh Chandra & Others vs Kishori Lal & Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 377 of 2007
 

 
Appellant :- Ramesh Chandra & Others
 
Respondent :- Kishori Lal & Others
 
Counsel for Appellant :- Niraj Kumar Tripathi,B.P. Mishra,M.K. Tripathi
 
Counsel for Respondent :- A.N.Bhargava
 

 
Hon'ble Sudhir Agarwal,J.

It is stated that steps have been taken.

Office to verify the same and proceed accordingly.

Order Date :- 13.11.2014

SKS

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