Aadil Hussain vs State Of U.P. & Others
2014 Latest Caselaw 8620 ALL

Citation : 2014 Latest Caselaw 8620 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Aadil Hussain vs State Of U.P. & Others on 13 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 38814 of 2009
 

 
Petitioner :- Aadil Hussain
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Krishan Ji Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

On behalf of respondent nos.4 and 5 a counter affidavit has been filed by Sri Pawan Kumar Tripathi, Advocate but his name has not been shown in the cause list.

List in the next cause list showing the name of Sri Pawan Kumar Tripathi as counsel for respondent nos.4 and 5.

Order Date :- 13.11.2014

SKM

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