Santosh Kumar & Other vs Smt. Devraji & Others
2014 Latest Caselaw 8617 ALL

Citation : 2014 Latest Caselaw 8617 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Santosh Kumar & Other vs Smt. Devraji & Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 188 of 2008
 

 
Appellant :- Santosh Kumar & Other
 
Respondent :- Smt. Devraji & Others
 
Counsel for Appellant :- S.M. Yadav,Brijesh Chandra Naik
 
Counsel for Respondent :- V.K. Rai,Sankatha Rai,Vijay Kumar Rai
 
Order on Delay Condonation Application.
 
Hon'ble Sudhir Agarwal,J.

Issue notice.

List after service alongwith Second Appeal No. 328 of 2008.

Order Date :- 13.11.2014

SKS

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