Mohammad Hasan vs Smt. Rukaiya Begum
2014 Latest Caselaw 8604 ALL

Citation : 2014 Latest Caselaw 8604 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Mohammad Hasan vs Smt. Rukaiya Begum on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 279 of 2008
 

 
Appellant :- Mohammad Hasan
 
Respondent :- Smt. Rukaiya Begum
 
Counsel for Appellant :- T.A. Khan
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

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