Om Prakash Lal vs State Of U.P. & Others
2014 Latest Caselaw 8598 ALL

Citation : 2014 Latest Caselaw 8598 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Om Prakash Lal vs State Of U.P. & Others on 13 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 28012 of 2010
 

 
Petitioner :- Om Prakash Lal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Shiv Ram Dubey,Ashok Khare,Dharmendra Dhar Dubey,Pradeep Kumar,Uma Nath Pandey
 
Counsel for Respondent :- C.S.C.,D.P.Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri D.P.Srivastava, learned counsel appearing for the respondents.

List in the next cause list.

Order Date :- 13.11.2014

SKM

Download the LatestLaws.com Mobile App