Madhav Prasad vs Raja Ram And Others
2014 Latest Caselaw 8596 ALL

Citation : 2014 Latest Caselaw 8596 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Madhav Prasad vs Raja Ram And Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 275 of 2008
 

 
Appellant :- Madhav Prasad
 
Respondent :- Raja Ram And Others
 
Counsel for Appellant :- H.P. Mishra
 
Counsel for Respondent :- Sanjay Kumar Yadav,S.R. Singh
 

 
Hon'ble Sudhir Agarwal,J.

1. Learned counsel for the appellant has filed an application seeking condonation of delay in filibng the appeal.

2. Called in revised. None appeared to press this application.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 275 of 2008

Appellant :- Madhav Prasad

Respondent :- Raja Ram And Others

Counsel for Appellant :- H.P. Mishra

Counsel for Respondent :- Sanjay Kumar Yadav,S.R. Singh

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of date, this appeal, being barred by time, is also dismissed.

Order Date :- 13.11.2014

SKS