Brahmajeet Singh vs Ashutosh And Another
2014 Latest Caselaw 8588 ALL

Citation : 2014 Latest Caselaw 8588 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Brahmajeet Singh vs Ashutosh And Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 427 of 2009
 

 
Appellant :- Brahmajeet Singh
 
Respondent :- Ashutosh And Another
 
Counsel for Appellant :- Manoj Kuar Rajvanshi
 
Counsel for Respondent :- Anil Sharma
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised. None appears on behalf of the appellant to press it. Sri Anil Kumar Sharma, learned counsel for the respondent is present.

Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

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