Raj Pal Singh vs Munazir Hussain & Others
2014 Latest Caselaw 8585 ALL

Citation : 2014 Latest Caselaw 8585 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Raj Pal Singh vs Munazir Hussain & Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 310 of 2008
 

 
Appellant :- Raj Pal Singh
 
Respondent :- Munazir Hussain & Others
 
Counsel for Appellant :- Madhusudan Dikshit
 

 
Hon'ble Sudhir Agarwal,J.

1. Learned counsel for the appellant has filed an application seeking condonation of delay in filibng the appeal.

2. Called in revised. None appeared to press this appeal.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 310 of 2008

Appellant :- Raj Pal Singh

Respondent :- Munazir Hussain & Others

Counsel for Appellant :- Madhusudan Dikshit

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of date, this appeal, being barred by time, is also dismissed.

Order Date :- 13.11.2014

SKS

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