Mohd. Tahir And Others vs Smt. Muslima Khatun @ Munni And ...
2014 Latest Caselaw 8583 ALL

Citation : 2014 Latest Caselaw 8583 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Mohd. Tahir And Others vs Smt. Muslima Khatun @ Munni And ... on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 271 of 2009
 

 
Appellant :- Mohd. Tahir And Others
 
Respondent :- Smt. Muslima Khatun @ Munni And Another
 
Counsel for Appellant :- M.F. Ansari,K.C. Tripathi
 
Counsel for Respondent :- Manoj Kumar Sharma,Rajeev Sisodia
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised. None appears on behalf of the appellant to press this appeal. Sri M.K. Sharma, learned counsel for the respondent is present.

Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Download the LatestLaws.com Mobile App