Smt. Rizwana vs Mohammad Tahir
2014 Latest Caselaw 8580 ALL

Citation : 2014 Latest Caselaw 8580 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Smt. Rizwana vs Mohammad Tahir on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 205 of 2009
 

 
Applicant :- Smt. Rizwana
 
Opposite Party :- Mohammad Tahir
 
Counsel for Applicant :- G.K. Gupta
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

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