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Vyas Singh And Others vs Ganga Dayal Singh And Others
2014 Latest Caselaw 8577 ALL

Citation : 2014 Latest Caselaw 8577 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Vyas Singh And Others vs Ganga Dayal Singh And Others on 13 November, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 113 of 2007
 

 
Appellant :- Vyas Singh And Others
 
Respondent :- Ganga Dayal Singh And Others
 
Counsel for Appellant :- Bachcha Singh
 

 
Hon'ble Sudhir Agarwal,J.

The appeal was filed with the defect of non-mentioning of valuation of the suit  and appeal and this defect was noticed by the stamp reporter on 24.2.2007. It has not been rectified till date though more than 7 years have been passed. The appeal is, therefore, defective and dismissed under chapter r Chapter XI Rule 8 of the Allahabad High Cour Rules, 1952 for deficiency of court fee.

Order Date :- 13.11.2014

SKS

 

 

 
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