Expand

2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005

January February March April May June July August September October November December

Firdaus vs Abdullah & Another
2014 Latest Caselaw 8557 ALL

Citation : 2014 Latest Caselaw 8557 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Firdaus vs Abdullah & Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 184 of 2008
 

 
Appellant :- Firdaus
 
Respondent :- Abdullah & Another
 
Counsel for Appellant :- Rajeev Misra
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list this case in the next cause list.

Order Date :- 13.11.2014

SKS

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Firdaus vs Abdullah & Another
2014 Latest Caselaw 8557 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Firdaus vs Abdullah & Another2014 Latest Caselaw 8557 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Firdaus vs Abdullah & Another
2014 Latest Caselaw 8557 ALL