U.P. Power Corporation Ltd. ... vs Smt. Tara Bi And Others
2014 Latest Caselaw 8548 ALL

Citation : 2014 Latest Caselaw 8548 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

U.P. Power Corporation Ltd. ... vs Smt. Tara Bi And Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 270 of 2009
 

 
Appellant :- U.P. Power Corporation Ltd. Through Chairman And Another
 
Respondent :- Smt. Tara Bi And Others
 
Counsel for Appellant :- Ravi Prakash Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

1. This is an application seeking condonation of delay in filing the appeal.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 270 of 2009

Appellant :- U.P. Power Corporation Ltd. Through Chairman And Another

Respondent :- Smt. Tara Bi And Others

Counsel for Appellant :- Ravi Prakash Srivastava

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of date, this appeal, being barred by time, is also dismissed.

Order Date :- 13.11.2014

SKS