Kripal Singh vs Smt. Raj Kumari And 4 Ors.
2014 Latest Caselaw 8547 ALL

Citation : 2014 Latest Caselaw 8547 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Kripal Singh vs Smt. Raj Kumari And 4 Ors. on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 257 of 2013
 

 
Applicant :- Kripal Singh
 
Opposite Party :- Smt. Raj Kumari And 4 Ors.
 
Counsel for Applicant :- Ashish Kumar Srivastava,Manish Goyal
 
Counsel for Opposite Party :- Rahul Sahai
 

 
Hon'ble Sudhir Agarwal,J.

The counsel for the applicant states that this transfer application has become infructuous and he does not want to press it.

The application is accordingly dismissed as not pressed.

Order Date :- 13.11.2014

SKS

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