Ghaziabad Development Authority ... vs Dhan Prakash & Another
2014 Latest Caselaw 8543 ALL

Citation : 2014 Latest Caselaw 8543 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Ghaziabad Development Authority ... vs Dhan Prakash & Another on 13 November, 2014

Bench: Rajiv Sharma, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 755 of 1999
 

 
Appellant :- Ghaziabad Development Authority Th.Its Secretary
 
Respondent :- Dhan Prakash & Another
 
Counsel for Appellant :- A.K.Misra,Mahendra Pratap
 
Counsel for Respondent :- Surendra Tewari
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dinesh Gupta,J.

Dismissed vide our order of date passed on separate sheets, contained in First Appeal No.910 of 2000.

Order Date :- 13.11.2014

lakshman

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