Mahendra Kumar Pandey vs State Of U.P. And Another
2014 Latest Caselaw 8540 ALL

Citation : 2014 Latest Caselaw 8540 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Mahendra Kumar Pandey vs State Of U.P. And Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 45739 of 2014
 

 
Applicant :- Mahendra Kumar Pandey
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vidya Kant Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Learned counsel for the applicant states that he does not want to press this application and it may be dismissed as not pressed.

The application is accordingly dismissed as not pressed.

Order Date :- 13.11.2014

SKS

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