Nasir vs State Of U.P.
2014 Latest Caselaw 8524 ALL

Citation : 2014 Latest Caselaw 8524 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Nasir vs State Of U.P. on 13 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26956 of 2014
 

 
Applicant :- Nasir
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Md. Imran Khan,Nazrul Islam Jafri
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant, list after six weeks.

Order Date :- 13.11.2014

Ajay

Download the LatestLaws.com Mobile App