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Izazul Hasan vs State Of U.P.
2014 Latest Caselaw 8486 ALL

Citation : 2014 Latest Caselaw 8486 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Izazul Hasan vs State Of U.P. on 13 November, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 45718 of 2014
 

 
Applicant :- Izazul Hasan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Yashpal,Anurag Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Learned counsel for the applicant states that he does not want to press this  application and it may be dismissed as not pressed.

The application is accordingly dismissed as not pressed.

Order Date :- 13.11.2014

SKS

 

 

 
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