Pintoo vs State Of U.P.
2014 Latest Caselaw 8472 ALL

Citation : 2014 Latest Caselaw 8472 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Pintoo vs State Of U.P. on 13 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32115 of 2014
 

 
Applicant :- Pintoo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shivam Yadav,Uma Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Shivam Yadav, learned counsel for the applicant is unable to inform the Court about the status of trial before the trial court. He prays for and is allowed two weeks' time to file supplementary affidavit annexing the order sheet of the trial court to show the status of the trial.

List after two weeks.

Order Date :- 13.11.2014

Ajay

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