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Deo Nath Yadav vs Hon'Ble High Court Of Judicature ...
2014 Latest Caselaw 8466 ALL

Citation : 2014 Latest Caselaw 8466 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Deo Nath Yadav vs Hon'Ble High Court Of Judicature ... on 13 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29603 of 2013
 

 
Petitioner :- Deo Nath Yadav
 
Respondent :- Hon'Ble High Court Of Judicature At Alld.Thru Rg And 2 Ors.
 
Counsel for Petitioner :- Vrindavan Mishra
 
Counsel for Respondent :- Yashwant Varma,S.C.
 

 
Hon'ble Rajan Roy,J.

Heard.

Sri Misra, learned counsel for the petitioner has invited attention of the court to para 16 and 17 of the petitioner's representation dated 12.12.2011, as also to the contents of para 14 of the writ petition.

List this case on 27th November, 2014,  to enable Sri Sameer Sharma to place before this court the letter of the District Judge Lakhimpur Khiri bearing No. 203/P.A./2010 dated 27.9.2010, referred in para 14 of the writ petition, on the next date.

Order Date :- 13.11.2014

M.A.A.

 

 

 
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