Citation : 2014 Latest Caselaw 8461 ALL
Judgement Date : 13 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- APPLICATION U/S 482 No. - 45831 of 2014 Applicant :- Praveen Kuamr @ Rinku And 2 Ors. Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Jai Narain Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
Learned counsel for the applicant states that he does not want to press this application and it may be dismissed as not pressed.
The application is accordingly dismissed as not pressed.
Order Date :- 13.11.2014
SKS
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