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Raghubar & Another vs Moti Gupta
2014 Latest Caselaw 8449 ALL

Citation : 2014 Latest Caselaw 8449 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Raghubar & Another vs Moti Gupta on 13 November, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 58 of 2007
 

 
Appellant :- Raghubar & Another
 
Respondent :- Moti Gupta
 
Counsel for Appellant :- Ahsok Kumar Diwedi
 
Counsel for Respondent :- A.K. Pandey,Jai Singh
 

 
Hon'ble Sudhir Agarwal,J.

1. This is an application seeking condonation of delay in filing the appeal.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 58 of 2007

Appellant :- Raghubar & Another

Respondent :- Moti Gupta

Counsel for Appellant :- Ahsok Kumar Diwedi

Counsel for Respondent :- A.K. Pandey,Jai Singh

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of the date, this appeal, being barred by time, is also dismissed.      

Order Date :- 13.11.2014

SKS

 

 

 
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