Khemkaran vs Puran Lal And Another
2014 Latest Caselaw 8447 ALL

Citation : 2014 Latest Caselaw 8447 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Khemkaran vs Puran Lal And Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 401 of 2009
 

 
Appellant :- Khemkaran
 
Respondent :- Puran Lal And Another
 
Counsel for Appellant :- Shailendra Kr Upadhyay
 

 
Hon'ble Sudhir Agarwal,J.

1. Learned counsel for the appellant has filed an application seeking condonation of delay in filibng the appeal.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 401 of 2009

Appellant :- Khemkaran

Respondent :- Puran Lal And Another

Counsel for Appellant :- Shailendra Kr Upadhyay

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of date, this appeal, being barred by time, is also dismissed.

Order Date :- 13.11.2014

SKS

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