Jitendra Jaiswal And Anr vs State Of U.P. And Another
2014 Latest Caselaw 8436 ALL

Citation : 2014 Latest Caselaw 8436 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Jitendra Jaiswal And Anr vs State Of U.P. And Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 45840 of 2014
 

 
Applicant :- Jitendra Jaiswal And Anr
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pradeep Kumar Vi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised. None appears to press this application.

Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

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