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Bundu vs Mahavir Singh & Others
2014 Latest Caselaw 8426 ALL

Citation : 2014 Latest Caselaw 8426 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Bundu vs Mahavir Singh & Others on 13 November, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 241 of 2007
 

 
Appellant :- Bundu
 
Respondent :- Mahavir Singh & Others
 
Counsel for Appellant :- Mithilesh Kumar Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

1. Learned counsel for the appellant has filed an application seeking condonation of delay in filing the appeal.

2. Perused the office report dated 31.10.2014. Steps have not been taken.

3. The application is, therefore, dismissed under chapter XII Rule 4 of the Allahabad HIgh Court Rules 1952.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 241 of 2007

Appellant :- Bundu

Respondent :- Mahavir Singh & Others

Counsel for Appellant :- Mithilesh Kumar Tiwari

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of date, this appeal, being barred by time, is also dismissed.  

Order Date :- 13.11.2014

SKS

 

 

 
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