Rambabu Nirala vs State Of U.P. And 4 Others
2014 Latest Caselaw 8425 ALL

Citation : 2014 Latest Caselaw 8425 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Rambabu Nirala vs State Of U.P. And 4 Others on 13 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 22 of 2013
 

 
Applicant :- Rambabu Nirala
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- Ramesh Chandra Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for appellant on application moved under section 378 Cr.P.C. for grant of leave to appeal.

List on 3.12.2014 for hearing.

Order Date :- 13.11.2014

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