Kaushal Kishor vs State Of U.P.
2014 Latest Caselaw 8403 ALL

Citation : 2014 Latest Caselaw 8403 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Kaushal Kishor vs State Of U.P. on 13 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33401 of 2014
 

 
Applicant :- Kaushal Kishor
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.C. Mishra,D K Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri D.K. Srivastava, Advocate has filed his parcha on behalf of the applicant which is taken on record. He states that he has taken no objection from earlier counsel Sri B.C. Mishra, who is also present along with him. He prays for and is granted two weeks' time to file supplementary affidavit.

List after two weeks.

Order Date :- 13.11.2014

Ajay

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