Hemant Kumar vs State Of U.P.
2014 Latest Caselaw 8359 ALL

Citation : 2014 Latest Caselaw 8359 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Hemant Kumar vs State Of U.P. on 12 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34428 of 2014
 

 
Applicant :- Hemant Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Gautam
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

List in the next cause list before appropriate bench.

Order Date :- 12.11.2014

SKS

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