Jagdish vs State Of U.P.
2014 Latest Caselaw 8352 ALL

Citation : 2014 Latest Caselaw 8352 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Jagdish vs State Of U.P. on 12 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26320 of 2014
 

 
Applicant :- Jagdish
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Chandra Tiwari,Ravi Prakash Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Ravi Prakash Singh, learned counsel for the applicant prays for adjournment of the case.

List this case after four weeks.

Order Date :- 12.11.2014

SKS

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