Raj Kumar @ Dari vs State Of U.P.
2014 Latest Caselaw 8341 ALL

Citation : 2014 Latest Caselaw 8341 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Raj Kumar @ Dari vs State Of U.P. on 12 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 699 of 2006
 

 
Appellant :- Raj Kumar @ Dari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mrs. Swati Agrawal,Anand Kumar Tiwari,Arvind Yadav,Awadh Bihari Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

File at serial no.37 of the cause list has not been received from office.

Learned counsel for appellant appeared. Learned A.G.A. appeared for State of U.P.

Office is directed to search out of the same and place it before the Court positively on 20.11.2014.

A copy of this order be sent to Registrar (Criminal) for compliance.

Order Date :- 12.11.2014

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