Citation : 2014 Latest Caselaw 8335 ALL
Judgement Date : 12 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34719 of 2014 Applicant :- Vinod Urf Kallan Opposite Party :- State Of U.P. Counsel for Applicant :- Abhishek Mayank Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
This matter has come up in the supplementary list.
List this case on 20.11.2014.
Order Date :- 12.11.2014
SKS
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